Bharat Aluminium Company vs State Of Madhya Pradesh And Anr
2022 Latest Caselaw 2433 Chatt

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              HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                               WA No. 452 of 2013
                     State Of Madhya Pradesh And Anr.
                                    Versus
                Bharat Aluminum Company Through Director

                                 WA/1157/2012




12.04.2022       Heard Mr. Vikram Sharma, learned Deputy Government

             Advocate for the appellants in Writ Appeal No.452 of 2013 and

             respondents in Writ Appeal No.1157 of 2012. Also heard

Mr. Brian Da'Silva, Mr. Abhishek Sinha, learned senior counsel

with Mr. Sarabjeet Singh, learned counsel for the appellant in

Writ Appeal No.1157 of 2012 and respondent in Writ Appeal

No.452 of 2013.

Arguments concluded.

Reserved for judgment.

                        Sd/-                                 Sd/-

                (Arup Kumar Goswami)                (Gautam Chourdiya)
                     Chief Justice                         Judge



    Anu