Ajay Jain vs State Of Chhattisgarh
2022 Latest Caselaw 2344 Chatt

Citation : 2022 Latest Caselaw 2344 Chatt
Judgement Date : 8 April, 2022

Chattisgarh High Court

Ajay Jain vs State Of Chhattisgarh on 8 April, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                 Criminal Appeal No.328 of 2022

              Ajay Jain Versus State of Chhattisgarh



8/4/2022       Mr.Siddharth Shukla, Advocate for the appellant.

               Mr.Sunil Otwani, Additional Advocate General with
           Mr.Ashish Tiwari, Panel Lawyer for the respondent/State.

Arguments heard.

Reserved for judgment.

                     Sd/-                         Sd/-
              (Sanjay K. Agrawal)            (Rajani Dubey)
                    Judge                       Judge




  B/-

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