Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

S. Sunil vs State Of Chhattisgarh
2022 Latest Caselaw 2313 Chatt

Citation : 2022 Latest Caselaw 2313 Chatt
Judgement Date : 7 April, 2022

Chattisgarh High Court
S. Sunil vs State Of Chhattisgarh on 7 April, 2022
                                                                      CRA-1639-2021
                                         Page 1 of 1


                                                                               NAFR
                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                    CRA No. 1639 of 2021

       S Sunil, S/o Mariya Das, aged about 28 years, R/o Camp 1, Jalebi Chounk,
       Pragati Nagar, Quater No.84E, Police Station Chhawni, District- Durg,
       (Chhattisgarh)
                                                                       ---- Appellant
                                                                              (In Jail)
                                             Versus
       State of Chhattisgarh, through the Station House Officer, Police Station Bhilai
       Nagar, District Durg (Chhattisgarh)
                                                                     ---- Respondent

For Appellant : Mr. Mohit Kumar, Advocate on behalf of Mr. Tarun Dansena For Respondent-State : Mr. Ankur Kashyap, Panel Lawyer

DB: Hon'ble Shri Justice Sanjay K. Agrawal and Hon'ble Smt. Justice Rajani Dubey

Order on Board (07.04.2022) Sanjay K. Agrawal, J

1. Learned counsel for the appellant submits that though the present appellant has filed CRA No.1333 of 2021, but by mistake he has filed present appeal challenging the same impugned judgment dated 17.09.2021 and, therefore, he may be permitted to withdraw this appeal with the liberty to raise all the contentions and grounds in CRA No.1333 of 2021.

2. The other side has no objection. Accordingly, permission is granted.

3. Consequently, the present appeal is dismissed as withdrawn with the liberty to the appellant to make submission and raise all the contentions and grounds in CRA No.1333 of 2021.

                    Sd/-                                          Sd/-
            (Sanjay K. Agrawal)                               (Rajani Dubey)
                  Judge                                          Judge
[email protected]
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter