Nirmala Bai Sahu vs A D Gautam
2022 Latest Caselaw 2170 Chatt

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                               CONT No. 402 of 2022

                    Nirmala Bai Sahu Vs. A.D. Gautam & others



05.04.2022

Mr. Sumit Singh, counsel for the petitioner.

Mr. Avinash K. Mishra, Govt. Advocate for the State.

The present contempt petition has been filed by the petitioner

alleging that the judgment dated 08.10.2021 (Annexure C/1) passed by

this Court in Writ Petition (Cr.) No. 1207/2019 has not been complied with

even after submission of representation by the petitioner to the

Government.

Learned State counsel is directed to seek instructions with regard

to compliance of the order passed by this Court on 08.10.2021.

List this case on 26th April, 2022.

Sd/-

(Narendra Kumar Vyas) Judge

Arun