Smt. Renu Mishra @ Rampyari vs State Of Chhattisgarh
2021 Latest Caselaw 2559 Chatt

Citation : 2021 Latest Caselaw 2559 Chatt
Judgement Date : 24 September, 2021

Chattisgarh High Court

Smt. Renu Mishra @ Rampyari vs State Of Chhattisgarh on 24 September, 2021

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                             CRR No. 637 of 2021

                         Smt. Renu Mishra @ Rampyari Versus State Of Chhattisgarh




24/09/2021

Shri Shobhit Koshta, counsel for the applicant.

Shri Devesh Verma, Govt. Advocate for the State.

Counsel for the applicant seeks time to file certified copy of the impugned judgment.

As prayed by him, list this case in the week commencing 04 th October, 2021.

Sd/-

(N.K. Chandravanshi) JUDGE

Kamde

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