Shubham Sahu & Another vs State Of Chhattisgarh
2021 Latest Caselaw 2501 Chatt

Citation : 2021 Latest Caselaw 2501 Chatt
Judgement Date : 22 September, 2021

Chattisgarh High Court

Shubham Sahu & Another vs State Of Chhattisgarh on 22 September, 2021

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  CRA No. 365 of 2016
               Vicky Singh @ Criminal and anr. Versus State of Chhattisgarh

                                       (Along with)

                                   CRA No. 779/2016




22/09/2021        Mr. Sakib Ahmad, Counsel for the Appellants in CRA No.
             365/2016.

                  Mr. Goutam Khetrapal, Counsel for the Appellants in CRA No.
             779/2016.

                  Mr. HS Ahluwalia, Dy. A.G. for the State/Respondent.

Arguments heard.

The matters are reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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