Branch Manager Allahabad Bank vs Smt. Sangita Mishra
2021 Latest Caselaw 3208 Chatt

Citation : 2021 Latest Caselaw 3208 Chatt
Judgement Date : 17 November, 2021

Chattisgarh High Court

Branch Manager Allahabad Bank vs Smt. Sangita Mishra on 17 November, 2021

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                   WA No. 46 of 2019
          Branch Manager Allahabad Bank Versus Smt. Sangita Mishra & Another



17/11/2021        Heard Mr. Harishankar Patel, learned counsel for the appellant as well as

             Mr. Ajay Shrivastava, learned counsel for the respondent No.1 and Mr. Ishan

Verma, learned State counsel appearing for respondent No.2.

Hearing complete.

Judgment reserved.

                           Sd/-                                          Sd/-
                (Arup Kumar Goswami)                               (Goutam Bhaduri)
                      Chief Justice                                     Judge




Chandra

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