Citation : 2021 Latest Caselaw 3085 Chatt
Judgement Date : 10 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet ACQA No. 163 of 2020 Rajendra Prashad Versus Kirtan Gond
10.11.2021 Mr. Barun Kumar Chakrabarty, Counsel for the appellant.
Mr. Sushil Sahu, PL for State. Counsel for the appellant prays for withdrawal of IA No.1 - for exemption of filing certified copy of the judgment of acquittal and submits that he will file certified copy within one week.
Considering the said submission, IA No.1 is disposed of. List this case after one week.
Sd/-
(Vimla Singh Kapoor) JUDGE
Ajay
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