Chetan Kumar Chandraker vs Jitendra Edikar
2021 Latest Caselaw 3083 Chatt

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet

                                    FA No. 38 of 2021
             Chetan Kumar Chandraker -Versus- Jitendra Edikar & Another




10/11/2021         Mr. Sunil Sahu, Advocate for the appellant.

                   Mr. Manoj Paranjpe, Advocate along with Anurag Singh, Advocate

             for the respondent No.1.

Mr. Rajendra Tripathi, Panel Lawyer for the State.

The appeal is already an admitted appeal admitted vide order

dated 14.06.2021.

Call for the records of Court below.

Also heard on I.A. No.1.

Considering the facts and circumstances of the case, purely as an

interim measure till the next date of hearing there shall be a stay of the

effect and operation of the judgment and decree dated 09.02.2021.

The appellant is directed to prepare the paper-books and the

matter be listed for final hearing after 3 months.

                           Sd/-                                         Sd/-
                     (P. Sam Koshy)                               (Rajani Dubey)
                          Judge                                        Judge




    Ved