Dilip Kumar vs Ramnath
2021 Latest Caselaw 3044 Chatt

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                              Order Sheet
                                            FA No. 32 of 2018
                                  Dilip Kumar Versus Ramnath & Others




08.11.2021         Mr. Bharat Sharma, Advocate on behalf of Mr. Manoj Paranjpe, Advocate for the
             Appellant.

                   Mr. Keshav Dewangan, Advocate for Respondent No. 7.

Mr. Avinash K. Mishra, G. A. for the State/Respondent No. 8.

Ms. M. Asha, Advocate for the Respondent Nos. 9 & 10.

List this case along-with FA No. 172/2018 after two weeks.

Meanwhile, learned counsel for the appellant is directed to make his submission regarding the fact that what will be the effect of judgment & decree, if it has been passed against some of dead persons.

Sd/-

(Narendra Kumar Vyas) Judge

Amita