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Digambar @ Dholiya Basohar vs Maheshwari And Ors
2021 Latest Caselaw 630 Chatt

Citation : 2021 Latest Caselaw 630 Chatt
Judgement Date : 25 June, 2021

Chattisgarh High Court
Digambar @ Dholiya Basohar vs Maheshwari And Ors on 25 June, 2021
                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                          Second Appeal No.513 of 2014

            Digambar @ Dholiya Basohar Versus Maheshwari and others

SB
Hon'ble Shri Justice Sanjay K. Agrawal

    Final

25/06/2021 Proceedings of this matter have been taken-up through video
               conferencing.

               Mr. Shrawan Kumar Chandel, counsel for the appellant / defendant
               No.1.

               Dr. Shailesh Ahuja, counsel for respondents No.1 to 4 / plaintiffs.

Mr. Ravi Kumar Bhagat, Deputy Govt. Advocate for the State / respondent No.5.

Arguments heard.

Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge Soma

 
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