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Durgesh Ram Bhagat vs State Of Chhattisgarh
2021 Latest Caselaw 480 Chatt

Citation : 2021 Latest Caselaw 480 Chatt
Judgement Date : 22 June, 2021

Chattisgarh High Court
Durgesh Ram Bhagat vs State Of Chhattisgarh on 22 June, 2021
                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                      CRA No.988 of 2018
                    Duresh Ram Bhagat Versus State of Chhattisgarh




22/06/2021         Mr. Chandra Bhushan Kesharwani, Counsel for the Appellant.

                   Mr. Ghanshyam Patel, G.A. for the State/Respondent.

In view of judgment dated 17.05.2021 passed in MCRC 708/2021 passed by this High Court, let a notice be issued to the victim/informant of the case through registered mode.

PF as per rules.

List the matter on 11.08.2021.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

 
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