Sundara Multispecialty Hospital ... vs State Of Chhattisgarh
2021 Latest Caselaw 416 Chatt

Citation : 2021 Latest Caselaw 416 Chatt
Judgement Date : 18 June, 2021

Chattisgarh High Court

Sundara Multispecialty Hospital ... vs State Of Chhattisgarh on 18 June, 2021

          (Proceedings through Video Conferencing)
      HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                     WA No. 152 of 2021
SUNDARA MULTISPECIALTY HOSPITAL CDCRI DENTAL
                    COLLEGE CAMPUS
                            VERSUS
                STATE OF CHHATTISGARH




18/06/2021

Heard Shri Kishore Bhaduri, Sr. Advocate with Shri Saurabh Dangi, Adv. for the appellant and Shri Vivek Ranjan Tiwari, Addl. Adv. General with Shri Vikram Sharma, Dy. Govt. Adv. for the State.

Closed for judgment.

                    Sd/-                           Sd/-

           (Prashant Kumar Mishra)         (Parth Prateem Sahu)
             Acting Chief Justice                  Judge




  Gowri

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