Loknath Died Through Lrs. ... vs Sindhu
2021 Latest Caselaw 410 Chatt

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 Second Appeal No.356 of 2001

                    Loknath (Dead) Through LRs Versus Sindhu and others

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal

           Final

        18/06/2021 Proceedings of this matter have been taken-up through video
                   conferencing.

                     Mr. Neelkanth Malaviya, counsel for the appellants.

                     None present for respondent No.1, though served.

Mr. Ravi Kumar Bhagat, Deputy Govt. Advocate for the State / respondent No.6.

Arguments heard.

Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge

Soma