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Sulaxani And Another vs Sattar Ali And Others
2021 Latest Caselaw 409 Chatt

Citation : 2021 Latest Caselaw 409 Chatt
Judgement Date : 18 June, 2021

Chattisgarh High Court
Sulaxani And Another vs Sattar Ali And Others on 18 June, 2021
                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 Second Appeal No.474 of 2007

                       Sulaxani and another Versus Sattar Ali and others

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal

           Final

        18/06/2021 Proceedings of this matter have been taken-up through video
                   conferencing.

                     Mr. Amiyakant Tiwari, counsel for the appellants.

                     Mr. D.N. Prajapati, counsel for respondent No.1.

Mr. Ravi Kumar Bhagat, Deputy Govt. Advocate for the State / respondent No.6.

Arguments heard.

Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge

Soma

 
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