Shiv Prasad Tiwari vs Died (Banshi Lal Sablok) Through ...
2021 Latest Caselaw 222 Chatt

Citation : 2021 Latest Caselaw 222 Chatt
Judgement Date : 9 June, 2021

Chattisgarh High Court

Shiv Prasad Tiwari vs Died (Banshi Lal Sablok) Through ... on 9 June, 2021

           HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                    Second Appeal No.293 of 2006

    Shivprasad Tiwari Versus Banshilal Sablok (died) through LR's




9/6/2021       Proceedings of this matter have been taken-up through
           video conferencing.

               Mr.Amrito Das, counsel for the appellant.

               Mr.N.L.Soni, counsel for the respondent.

Arguments heard.

Judgment reserved.

Sd/-

(Sanjay K. Agrawal) Judge

B/-

Download the LatestLaws.com Mobile App