Rajkumar Jaiswal vs State Of Chhattisgarh
2021 Latest Caselaw 956 Chatt

                                 1
                                                      WA No. 149 of 2021


                                                               NAFR

      HIGH COURT OF CHHATTISGARH, BILASPUR

                       WA No. 149 of 2021

    Rajkumar Jaiswal S/o- Late Heera Lal Jaiswal, Aged About
     56 Years Occupation - Agriculturist, R/o- Beltara, Police
     Station Ratanpur, Tahsil And District - Bilaspur
     (Chhattisgarh) At Present R/o- Infront Of R.K. Petrol Pump,
     Seepat Road Chhatidih Bilaspur, Tahsil And District -
     Bilaspur (Chhattisgarh) Mo. No. - 7000360763

                                                     ---- Appellant

                             Versus

  1. State Of Chhattisgarh Through Secretary, Panchayat And
     Rural Development Department, Mahanadi Bhawan, New
     Mantralaya, Atal Nagar Raipur, Tahsil And District - Raipur
     (Chhattisgarh)

  2. Collector Bilaspur, District Bilaspur (Chhattisgarh)

  3. Chief Executive Officer Janpad Panchayat Bilha, Tahsil -
     Bilha, District- Bilaspur (Chhattisgarh)

  4. Sub-Divisional Officer Rural Engineering Service Bilaspur,
     Tahsil And District - Bilaspur (Chhattisgarh)

  5. Gram Panchayat Beltara Through Sarpanch Beltara, Tahsil
     And District- Bilaspur (Chhattisgarh),

                                                 ---- Respondents

For Appellant :- Mr. Ratnesh Kumar Agrawal, Adv For Respondent-State :- Mr. Chandresh Shrivastava, Dy.A.G

Proceedings through Video Conferencing

Hon'ble Shri Prashant Kumar Mishra, Ag.CJ Hon'ble Smt. Rajani Dubey, J Judgment On Board By

Prashant Kumar Mishra, Ag.CJ

WA No. 149 of 2021

07/07/2021

1. Learned counsel for the appellant seeks permission of the

Court to withdraw the writ appeal with liberty to avail the

remedy as pointed by learned Single Judge.

2. Permission granted.

3. Accordingly, the writ appeal is dismissed as withdrawn with

the aforesaid liberty.

                   SD/-                                  SD/-

         (Prashant Kumar Mishra)                  (Rajani Dubey)
            Acting Chief Justice                      Judge

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