Prabha Devi (Died) Through Lr (1) ... vs Gramin Seva Sahkari Sanstha
2021 Latest Caselaw 1456 Chatt

                                                                                NAFR

              HIGH COURT OF CHHATTISGARH, BILASPUR
                             W.P.(227) No.346 of 2021
        Prabha Devi (Died) Through Lr (1) Krishna Kumar Tiwari S/o Lt.
         Natthulal Tiwari Aged About 70 Years R/o Village Nardaha, Tehsil And
         District Raipur Chhattisgarh
                                                                        ---- Petitioner
                                        Versus
    1. Gramin Seva Sahkari Sanstha Through Its Manager Village Nardaha,
         Tehsil And District Raipur Chhattisgarh
    2. Patram S/o Dashrath (Age Not Mentioned In Cause Title Of Order
         Sheet) R/o Village Nardaha, Tehsil And District Raipur Chhattisgarh
                                                                     ---- Respondents

For Petitioner - Mr. Atul Kumar Kesharwani, Advocate.

Hon'ble Shri Justice Rajendra Chandra Singh Samant Order on Board 29-07-2021 Heard.

1. This petition has been brought seeking issuance of direction to the

Court of Fourth Additional District Judge, Raipur.

2. It is submitted that the petitioner is decree holder in the Civil Suit

No.119A/1982. The respondent has filed appeal against that judgment

and decree, which is registered as Civil Appeal No.116 of 2019. So far

the appeal filed is pending, therefore, petitioner seeks direction by this

Court for expeditious decision of the appeal.

3. The petition is disposed off at the motion stage. The learned appellate

Court is directed to consider and decide the appeal against this present

petitioner expeditiously preferably within a period of three months.

4. Accordingly, this petition is disposed off.

Sd/-

                                             (Rajendra Chandra Singh Samant)
Monika                                                    Judge