Khamhan Lal vs Lala Ram And Anr
2021 Latest Caselaw 1055 Chatt

Citation : 2021 Latest Caselaw 1055 Chatt
Judgement Date : 12 July, 2021

Chattisgarh High Court

Khamhan Lal vs Lala Ram And Anr on 12 July, 2021

            HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                     Second Appeal No.126 of 2011

               Khamhan Lal Versus Lala Ram and another




12/7/2021        Proceedings of this matter have been taken-up through
            video conferencing.

                 Mr.Ashok          Kumar   Swarnkar,    counsel   for   the
            appellant/plaintiff.

                 Mr.Anil Tripathi, counsel for respondent No.1/defendant

No.1.

Mr.Ravi Bhagat, Dy.G.A. for respondent No.2/State.

Arguments heard.

Judgment reserved.

Sd/-

(Sanjay K. Agrawal) Judge

B/-

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