Sandeep @ Sanju Goswami vs State Of Chhattisgarh
2021 Latest Caselaw 3637 Chatt

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                              CRA No. 375 of 2021
             Sandeep @ Sanju Goswami Versus State of Chhattisgarh

                                    along with

                               CRA No.578 of 2021



10.12.2021            Shri Surendra Singh, Senior Advocate along with Mr.
                Neeraj Kumar Mehta, and Mr. Devershi Thakur, Counsel for
                the respective appellants.

                      Mr. Rajendra Tripathi, P.L. for the State/Respondent.

Vide judgment dated 01.02.2021 passed by Fifth Additional Sessions Judge, Bilaspur, District: Bilaspur (C.G.), three persons were convicted.

In the instant appeal only one person has preferred appeal before this Court. State counsel is directed to verify and submit that if the other two accused persons have preferred appeal before this Court or not.

As prayed, list this case on 17.12.2021.

                           Sd/-                                  Sd/-

                   (Arvind Singh Chandel)          (Deepak Kumar Tiwari)
                          Judge                              Judge

   Saurabh