Smt. Neha Thakur vs Durgesh Thakur
2021 Latest Caselaw 3549 Chatt

Citation : 2021 Latest Caselaw 3549 Chatt
Judgement Date : 7 December, 2021

Chattisgarh High Court

Smt. Neha Thakur vs Durgesh Thakur on 7 December, 2021

           HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                            FA(MAT) No. 35 of 2021

                Smt. Neha Thakur Versus Durgesh Thakur




07/12/2021            Shri G.R.Burman, counsel for the appellant.

                      Shri Purnendra Khichariya, counsel for the respondent.

Counsel for the respondent submits that today itself he has received the application for stay of judgment and decree filed by the appellant and therefore he may be given some time to file reply.

As prayed, four weeks' time is granted to file reply.

                             Sd/-                               Sd/-

                      (Goutam Bhaduri)                   (Rajani Dubey)

                             Judge                              Judge




  suguna

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