Ferudas vs State Of Chhattisgarh
2021 Latest Caselaw 1686 Chatt

       HIGH COURT OF CHHATTISGARH, BILASPUR
                             Order Sheet
                           WA No. 258 of 2019
                 Ferudas Versus State Of Chhattisgarh




10/08/2021        Shri Anish Tiwari, Advocate for the appellant.

                  Shri Sudeep Agrawal, Dy. Advocate General for the
             State/respondent.

Shri K. Rohan, Advocate for the respondent No.5.

The appeal is wrongly listed for orders on admission.

This appeal has already been admitted on 17-05-2019.

Post the appeal for final hearing in the week commencing from 27-09-2021.

In the meanwhile, the appellant shall file copy of judgments on which he places reliance.

                          SD/-                             SD/-

             (Prashant Kumar Mishra)            (N.K. Chandravanshi)
                 Acting Chief Justice                    Judge




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