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Sunita Singh vs The State Bank Of India
2021 Latest Caselaw 1659 Chatt

Citation : 2021 Latest Caselaw 1659 Chatt
Judgement Date : 9 August, 2021

Chattisgarh High Court
Sunita Singh vs The State Bank Of India on 9 August, 2021
                     HIGH COURT OF CHHATTISGARH, BILASPUR

                        (Proceeding through Video conferencing)

                                        Order Sheet

                                    WA No. 734 of 2018

                 Sunita Singh & Another Versus The State Bank of India




09/08/2021         Shri Palash Tiwari, counsel for the appellants.

                  Shri Abhishek Sinha, Senior counsel along with Shri D.L. Dewangan,
             counsel for the respondents.

Since the only challenge in the writ petition was to recovery against the petitioner vide annexure-P-4, the interim order passed on 06/05/2019 is vacated.

The appeal is heard on merits.

Closed for Judgment.

                         Sd/-                                        Sd/-

                (Prashant Kumar Mishra)                     (NK Chandravanshi)

                 Acting Chief Justice                                Judge




   rahul
  

 
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