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State Of Chhattisgarh vs Yogendra Singh @ Yugal Singh ...
2021 Latest Caselaw 1634 Chatt

Citation : 2021 Latest Caselaw 1634 Chatt
Judgement Date : 6 August, 2021

Chattisgarh High Court
State Of Chhattisgarh vs Yogendra Singh @ Yugal Singh ... on 6 August, 2021
                                                                           NAFR

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                   CRMP No. 936 of 2020
             State Of Chhattisgarh Through Police Station Khairagarh, Crime
              No. 256/18, District Rajnandgaon Chhattisgarh, District :
              Rajnandgaon (CG)                               ---- Petitioner.
                                         Versus
             Yogendra Singh @ Yugal Singh Thakur S/o Preetam Singh
              Thakur, Aged About 24 Years R/o Karmachari Nagar Durg,
              Police Station Mohan Nagar, Durg (CG)  --- Respondent.


        For the State         :-    Mr. Mateen Siddiqui, Dy. AG.


               Hon'ble Shri Justice Manindra Mohan Shrivastava
                  Hon'ble Smt. Justice Vimla Singh Kapoor,

                          Per Manindra Mohan Shrivastava, J.

06.08.2021 Heard on application for condonation of delay as well as prayer

for grant of leave to appeal against the judgment of acquittal.

Even if, we were inclined to condone the delay, upon due

consideration we do not find that the judgment of learned trial Court

suffers from any patent illegality or perversity. The prosecutrix'

statement clearly shows that it was a consensual affair and sexual

intercourse. The author who made entries in the school register was not

examined and one who was examined does not know on what basis

such entries were made. The parents, brother of the prosecutrix as also

the prosecutrix statement renders highly doubtful that at the time of

commission of offence she was 18 years of age, therefore, there is no

merit in this case.

CRMP is accordingly dismissed.

                   Sd/-                                             Sd/-
       (Manindra Mohan Shrivastava)                        (Vimla Singh Kapoor)
                  Judge                                            Judge
Ajay
 

 
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