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Raj Yadav @ Ashish Yadav vs State Of Chhattisgarh
2021 Latest Caselaw 1526 Chatt

Citation : 2021 Latest Caselaw 1526 Chatt
Judgement Date : 2 August, 2021

Chattisgarh High Court
Raj Yadav @ Ashish Yadav vs State Of Chhattisgarh on 2 August, 2021
                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                      CRA No.170 of 2015
                   Raj Yadav @ Ashish Yadav Versus State of Chhattisgarh




02/08/2021         Mr. Govind Ram Miri Senior Advocate along with Mr. K.R.
             Nair, Counsel for the Appellant.

                   Mr. HS Ahluwalia, Dy. A.G. for the State/Respondent.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

 
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