Runa Layla Begum vs Soumitra Kundu Chowdhury And Ors
2026 Latest Caselaw 2499 Cal/2

Calcutta High Court

Runa Layla Begum vs Soumitra Kundu Chowdhury And Ors on 31 March, 2026

   OD-20


                                  ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION(CONTEMPT)
                                  ORIGINAL SIDE


                                     CC/53/2018

                              RUNA LAYLA BEGUM
                                     VS
                     SOUMITRA KUNDU CHOWDHURY AND ORS.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 31st MARCH, 2026.

Appearance:

Mr. Amitava Ghosh, Adv.

Mr. Tapas Kr. Dey, Adv.

Mr. S. Chatterjee, Adv.

...For the Petitioner

Mr. Shibnath Bhattacharya, Adv.

Mr. Rishav Mazumdar, Adv.

Mr. Ashis Kumar Dutta, Adv.

Mr. Golam Mastafa, Adv.

Mr. Subir Sabud, Adv.

Mr. Surojit Maity, Adv.

...For the Contemnor Nos. 1, 8 & 9

The Court : In compliance with the Order dated 24th February, 2026, the

Learned Advocate representing the Contemnor Nos. 1, 8 and 9 has filed affidavit-in-

opposition and the same is kept on record.

The Learned Advocate representing the Petitioner seeks time to file affidavit-in-

reply to the same.

Next date be fixed on 11th May, 2026 for filing affidavit-in-reply.

(ANANYA BANDYOPADHYAY, J.)

A Dey