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Hansa Sudhir Asher And Ors vs Vijay Shroff And Another
2026 Latest Caselaw 2493 Cal/2

Citation : 2026 Latest Caselaw 2493 Cal/2
Judgement Date : 31 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Hansa Sudhir Asher And Ors vs Vijay Shroff And Another on 31 March, 2026

   OD-26


                                   ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTON
                                   ORIGINAL SIDE

                                    CS/140/2000
                            IA NO: GA/8/2025, GA/9/2026


                          HANSA SUDHIR ASHER AND ORS..
                                      VS
                           VIJAY SHROFF AND ANOTHER

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 31st MARCH, 2026.

Appearance:

Mr. Deepnath Roy Chowdhury, Adv. Ms. Amrita Panja Moulick, Adv.

Mr. Ankit Surekha, Adv.

...For the Plaintiff nos. 1 & 2

Mr. Ankit Surexa, Adv.

Mr. Partho Sarathi Pal, Adv. ...For the Plaintiff no.1A

Mr. Asis Dutta, Adv.

...For the Plaintiff no.1B

Mr. P. Ghorai, Adv.

Mr. S. N. Ghosh, Adv.

Mr. Souvik Ghosh, Adv.

...For the Defendants

The Court : The Learned Advocate representing the Joint Executor seeks seven

days time to file affidavit-in-opposition in compliance with the Order dated 9 th March,

2026 and the same is allowed.

Next date be fixed on 7th April, 2026 for filing affidavit-in-opposition as a last

chance.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
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