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Hdfc Bank Ltd vs Union Of India And Ors
2026 Latest Caselaw 2454 Cal/2

Citation : 2026 Latest Caselaw 2454 Cal/2
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Hdfc Bank Ltd vs Union Of India And Ors on 30 March, 2026

Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD-8

                                             ORDER SHEET
                                   IN THE HIGH COURT AT CALCUTTA
                                    CIVIL APPELLATE JURISDICTION
                                            ORIGINAL SIDE



                                              APO/48/2025
                                           WITH WPO/387/2025
                                            IA NO:GA/1/2025
                                            HDFC BANK LTD
                                                  -VS-
                                        UNION OF INDIA AND ORS



BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA
And
The Hon'ble JUSTICE RAI CHATTOPADHYAY
Date: March 30, 2026.

     Mr. P. Sengupta, Adv.; Mr. P. Sinha, Adv.; Mr. A. Mitra, Adv.; Ms. U. Sengupta, Adv.; Mr. N. Agarwal,
                                                                                       Adv., for appellant.
                                                                              Mr. M. Sarkar, Adv., for R-2.

     1.

The Court: Having heard the learned senior counsel for the appellant, Mr. Partha Sarathi Sengupta,

the matter stands adjourned and be listed on April 21, 2026 at 2 p.m.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.) tk

 
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