Citation : 2026 Latest Caselaw 2449 Cal/2
Judgement Date : 30 March, 2026
OD-10,11
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APDT/6/2025
WITH CS/111/2019
IA NO:GA/1/2025
ANIL RAJKUMAR MUKERJI AND ORS
-VS-
RT REV PARITOSH CANNING AND ORS
--
APDT/7/2025 IA NO:GA/1/2025 ASSOCIATION OF LA MARTINIERE ALUMNI
-VS-
RT. REV. PARITOSH CANNING AND ORS
BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA And The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: March 30, 2026.
Mr. A.K. Awasthi, Adv., for appellants. Mr. S. Narayan, Adv.; Mr. P. Sinha, Adv.; Mr. B.P.Tiwari, Adv.; Ms. S. Das, Adv.;Mr. T. Dasgupta, Adv.;
Mr. A. Agarwal, Adv., for respondents.
1. The Court: Having heard the learned counsel for the parties, the matters stand adjourned and be
listed on April 20, 2026 at 2 p.m.
(RAJASEKHAR MANTHA, J.)
(RAI CHATTOPADHYAY, J.) tk
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