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Development Corporation Ltd vs Punalur Paper Mills Ltd
2026 Latest Caselaw 2426 Cal/2

Citation : 2026 Latest Caselaw 2426 Cal/2
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Development Corporation Ltd vs Punalur Paper Mills Ltd on 30 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD- 1 to 3

                 IN THE HIGH COURT AT CALCUTTA
                        Commercial Division
                          ORIGINAL SIDE


                        AP-COM/37/2023
                     IA NO: GA-COM/1/2024
                WEST BENGAL SUGAR INDUSTRIES
                DEVELOPMENT CORPORATION LTD
                               VS
                   PUNALUR PAPER MILLS LTD

                      IA NO. GA-COM/1/2024
                        In AP-COM/40/2023
             WEST BENGAL MINERAL DEVELOPMENT AND
                 TRADING CORPORATION LIMITED
                                Vs
                    PUNALUR PAPER MILLS LTD

                       AP-COM/615/2024
                    IA NO: GA-COM/1/2025,
                        GA-COM/2/2025
                WEST BENGAL SUGAR INDUSTRIES
               DEVELOPMENT CORP. LTD ( WBSIDCL)
                              VS
                   PUNALUR PAPER MILLS LTD


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR
  Date : 30th March, 2026.

                                                               Appearance:

                                                   Mr. Paritosh Sinha, Adv.
                                                      Mr. Debraj Sahu, Adv.
                                                  Mr. Arindam Mondal, Adv.
                                                  Ms. Swagata Ghosh, Adv.
                                                             ... for the State

                                                  Mr. S.N. Mookerjee, Sr. Adv.
                                                    Mr. Jishnu Saha, Sr. Adv.
                                                      Mr. Sakya Sen, Sr. Adv.
                                                     Mr. Shaunak Mitra, Adv.
                                                    Mr. Taniy Kakrania, Adv.
                                             Mr. Subhrojyoti Mukherjee, Adv.
                                                    Ms. Shreya Goenka, Adv.
                                        ...for the Respondent/ award holder

Mr. Sourodipta Banerjee, Adv. Mr. Asif Sohail Tarafdar, Adv.

Ms. Fatima Hassan, Adv.

...for the intervener

The Court:- Heard GA-COM/1/2024 in AP-COM/37/2023 as well as

GA-COM/1/2024 in AP-COM/40/2023.

Adjourned to 11th May, 2026.

AP-COM/615/2024 will appear in the list on the returnable date.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)

 
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