Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors
2026 Latest Caselaw 2414 Cal/2

Calcutta High Court

Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 30 March, 2026

  OD-22

                                   ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                                   IA NO. GA/15/2025
                                           In
                                       CS/12/2009

                          NARENDRA KUMAR BERLIA AND ORS
                                       Vs
                            OM PRAKASH BERLIA AND ORS

  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 30TH MARCH, 2026.

Appearance:

Mr. Sarvapriya Mukherjee, Adv.

Mr. Arif Ali, Adv.

Mr. Arnab Sardar, Adv.

Mr. Ratul Das, Adv.

...For the Plaintiffs

Mr. S. Sengupta, Adv.

Mr. Maris, Adv.

Mr. Lalit Baid, Adv.

Mr. Tamoghna Saha, Adv.

Mr. B. Ganodia, Adv.

Ms. Sanjana Shaw, Adv.

Mr. K. Das, Adv.

...for Defendant nos.3, 4, 5&6

Mr. S.E. Huda, Adv.

Mr. Varun Kedia, Adv.

...For Defendant no.15

Mr. Jishnu Saha, Sr. Adv.

Mr. Pranit Bag, Adv.

Mr. Vikram Wadehra, Adv. Ms. Akansha Yadav, Adv.

...For Dhruva Woollen Mill. Pvt. Ltd.

Mr. Aditya Kanodia, Adv.

Ms. S. Ahemed, Adv.

... For the Defendant no.19

The Court : The Learned Advocate representing the Defendant No.15 had

submitted to have filed the affidavit-in-opposition in compliance with the Order dated

29th January, 2026. Let the same be kept on record.

The Learned Advocate representing the Purchaser of the disputed property

seeks further time to file affidavit-in-opposition and the same is allowed.

Next date be fixed on 28th April, 2026.

(ANANYA BANDYOPADHYAY, J.) A Dey