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Divyang Sikaria And Anr vs Vicky Raj Sikaria And Ors
2026 Latest Caselaw 2341 Cal/2

Citation : 2026 Latest Caselaw 2341 Cal/2
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Divyang Sikaria And Anr vs Vicky Raj Sikaria And Ors on 25 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-11
                    IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                            CS/244/2023
   IA NO: GA/1/2024, GA/2/2024, GA/3/2024, GA/4/2024, GA/5/2024,
                       GA/6/2025, GA/7/2025

                       DIVYANG SIKARIA AND ANR
                                  VS
                      VICKY RAJ SIKARIA AND ORS


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date:25th March, 2026


                                                               Appearance:
                                                Ms. Manju Agarwal, Sr. Adv.
                                                      Ms. Anju Manot, Adv.
                                                     Ms. Ruchi Hallen,Adv.
                                                      Ms. Anusua Das,Adv.
                                                     Ms. Anita Pandey,Adv.
                                                          ...for the plaintiff.

                                                   Mr. Aditya Kanodia, Adv.
                                                  ...for the respondent no. 1

Mr. Rudrajit Sarkar, Adv. Mr. Tamoghna Saha, Adv.

...for the applicant in GA/2/2024(D13), GA/3/2024 (D78) and GA/6/2025 (D21)

Mr. Arik Banerjee, Adv.

...for the Defendant no. 79 in GA 5 of 2024

Mr. N.Saha,Adv.

Mr. Rajarshi Datta,Adv. Mr. Rajib Mullik,Adv.

Ms. Ayantika Saha,Adv.

...for def. no. 2

Mr. Ayan Dutta,Adv.

Ms. S.Mukherjee,Adv.

....for def. nos. 31,33,34,35,38,40, 70 & 71 in GA/1/2024

Mr. Ishaan Saha, Adv.

Mr. Pujan Chatterjee, Adv. Mr. S. Bhattacharyya, Adv. ... for the respondent no. 76 in GA/5/2024

Mr. Ayan Dutta, Adv.

Ms. S. Mukherjee, Adv.

...for defendant nos. 31,33,34,34,35,38,40, 70 and 71 in GA 1 of 2024

The Court:- The matter stands adjourned to 6 th May, 2026.

(SUGATO MAJUMDAR, J.)

s.chandra

 
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