M/S. Ashutosh Roy Prafulla Kumar Roy And ... vs Md. Iqbal Khan And Ors
2026 Latest Caselaw 2340 Cal/2

Calcutta High Court

M/S. Ashutosh Roy Prafulla Kumar Roy And ... vs Md. Iqbal Khan And Ors on 25 March, 2026

   OD-14

                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                     CS/348/2013

            M/S. ASHUTOSH ROY PRAFULLA KUMAR ROY AND ORS
                                 VS
                       MD. IQBAL KHAN AND ORS

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 25TH MARCH, 2026.

Appearance:

Mr. Rupak Ghosh, Adv.

Ms. Tiana Bhattacharya, Adv. Mr. Anirudhya Dutta, Adv.

...For the Plaintiffs except plaintiff no.10

Mr. Sourav Kumar Mukherjee, Adv.

Ms. Falguni Jana, Adv.

Ms. Sahana Pal, Adv.

Mr. Souhardya Mitra, Adv.

...For the Plaintiff no.10

Mr. Soumabha Ghose, Adv.

Mr. Ratul Das, Adv.

Mr. A. Mukherjee, Adv.

...For the Defendants

Mr. Nava Narayan Ganguly, Adv.

Ms. R. Mukherjee, Adv.

...Special Officers

The Court : Mr. Kaushik Chowdhury, the Learned Advocate representing the

Plaintiff Nos. 3, 6 and 7 is granted leave to file Vakalatnama.

The Learned Advocate representing the respective parties present in Court

today is to instruct the concerning contesting parties to the instant suit to be present

before this Court on the next date of hearing for the assistance of the Court.

Next date be fixed on 6th May, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey