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Mrs. Sarita Lakhwani vs Madhu Lakhwani And Ors
2026 Latest Caselaw 2281 Cal/2

Citation : 2026 Latest Caselaw 2281 Cal/2
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Mrs. Sarita Lakhwani vs Madhu Lakhwani And Ors on 24 March, 2026

OD- 20-25 & 96-97

                           ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY AND INTESTATE JURISDICTION
                            ORIGINAL SIDE

                          IA NO. GA/14/2025
                                   In
                              TS/6/2012
             IN THE GOODS OF: RAGHUMAL LAKHWANI (DEC)
                                - AND-
               IN THE MATTER OF: MRS. SARITA LAKHWANI
                                   Vs
                      MADHU LAKHWANI AND Ors.

                          IA NO. GA/15/2025
                                   In
                              TS/6/2012
             IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                                - AND-
               IN THE MATTER OF : MRS. SARITA LAKHWANI
                                   Vs
                      MADHU LAKHWANI AND Ors.

                          IA NO. GA/16/2025
                                   In
                              TS/6/2012
             IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                                - AND-
               IN THE MATTER OF : MRS. SARITA LAKHWANI
                                   Vs
                      MADHU LAKHWANI AND Ors.

                          IA NO. GA/17/2025
                                   In
                              TS/6/2012
             IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                                - AND-
               IN THE MATTER OF : MRS. SARITA LAKHWANI
                                   Vs
                      MADHU LAKHWANI AND Ors.

                          IA NO. GA/20/2026
                                   In
                              TS/6/2012
             IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                                - AND-
               IN THE MATTER OF : MRS. SARITA LAKHWANI
                                   Vs
                       MADHU LAKHWANI AND Ors
                              2



                      IA NO. GA/21/2026
                               In
                          TS/6/2012
         IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                            - AND-
           IN THE MATTER OF : MRS. SARITA LAKHWANI
                               Vs
                   MADHU LAKHWANI AND Ors

                      IA NO. GA/12/2022
                               In
                          TS/6/2012
         IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                            - AND-
           IN THE MATTER OF : MRS. SARITA LAKHWANI
                               Vs
                  MADHU LAKHWANI AND ORS.

                      IA NO. GA/19/2025
                               In
                          TS/6/2012
         IN THE GOODS OF : RAGHUMAL LAKHWANI (DEC)
                            - AND-
           IN THE MATTER OF : MRS. SARITA LAKHWANI
                               Vs
                  MADHU LAKHWANI AND ORS.



BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 24th March, 2026

                                                              Appearance:
                                                   Mr. Sayantan Bose, Adv.
                                          Mr. Shounak Mukhopadhyay, Adv.
                                                    Ms. Manisha Das, Adv.
                                                         ...For the Plaintiff

                                                  Mr. Rajarshi Dutta, Adv.
                                 ...For Defendant nos. 1(a), 1(b) in item no.21

                                                     Mr. Shayak Mitra, Adv.
                                      ...For Defendant no.2(b) in item no. 25
                                      ...for the defendant no.3 in item no. 20
                                   ..For the Defendant no.1(c) in item no. 22
                                     ...For the Defendant no.5 in Item no. 23
                                   ...For the Defendant no.2(a) in item no. 24

                                                  Mr. Amritam Mandal, Adv.
                                                  ...For the Respondent no.6

The Court:- On the prayer of the Learned Advocate representing the

respondent no.6, let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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