Eastern India Educational Institution vs Birla Corporation Limited And Ors
2026 Latest Caselaw 2205 Cal/2

Calcutta High Court

Eastern India Educational Institution vs Birla Corporation Limited And Ors on 23 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-30 to 42

                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                         IA NO. GA/1/2022
                          In CS/212/2022
              EASTERN INDIA EDUCATIONAL INSTITUTION
                                 Vs
                BIRLA CORPORATION LIMITED AND ORS

                         IA NO. GA/3/2022
                          In CS/212/2022
              EASTERN INDIA EDUCATIONAL INSTITUTION
                                 Vs
                BIRLA CORPORATION LIMITED AND ORS

                         IA NO. GA/4/2022
                          In CS/212/2022
              EASTERN INDIA EDUCATIONAL INSTITUTION
                                 Vs
                BIRLA CORPORATION LIMITED AND ORS

                         IA NO. GA/5/2022
                          In CS/212/2022
              EASTERN INDIA EDUCATIONAL INSTITUTION
                                 Vs
                BIRLA CORPORATION LIMITED AND ORS

                         IA NO. GA/6/2022
                          In CS/212/2022
              EASTERN INDIA EDUCATIONAL INSTITUTION
                                 Vs
                BIRLA CORPORATION LIMITED AND ORS

                         IA NO. GA/8/2023
                          In CS/212/2022
              EASTERN INDIA EDUCATIONAL INSTITUTION
                                 Vs
                BIRLA CORPORATION LIMITED AND ORS

                        IA NO. GA/1/2022
                         In CS/214/2022
                        BELLE VUE CLINIC
                                Vs
               BIRLA CORPORATION LIMITED AND ORS
                                2



                       IA NO. GA/3/2022
                        In CS/214/2022
                       BELLE VUE CLINIC
                               Vs
              BIRLA CORPORATION LIMITED AND ORS

                       IA NO. GA/4/2022
                        In CS/214/2022
                       BELLE VUE CLINIC
                               Vs
              BIRLA CORPORATION LIMITED AND ORS

                       IA NO. GA/5/2022
                        In CS/214/2022
                       BELLE VUE CLINIC
                               Vs
              BIRLA CORPORATION LIMITED AND ORS

                       IA NO. GA/6/2022
                        In CS/214/2022
                       BELLE VUE CLINIC
                               Vs
              BIRLA CORPORATION LIMITED AND ORS

                       IA NO. GA/7/2022
                        In CS/214/2022
                       BELLE VUE CLINIC
                               Vs
              BIRLA CORPORATION LIMITED AND ORS

                       IA NO. GA/8/2023
                        In CS/214/2022
                       BELLE VUE CLINIC
                               Vs
              BIRLA CORPORATION LIMITED AND ORS


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: 23rd March, 2026
                                                           Appearance:
                                               Mr. Anirban Ray, Sr. Adv.
                                             Mr. Sankarsan Sarkar, Adv.
                                         Mr. Debartha Chakraborty, Adv.
                                               Ms. Siddhi Agarwal, Adv.
                                                   Mr. Sagar Dutta, Adv.
                                                     ...for the petitioner.
                                           3



                                                        Mr. Sayan Roy Chowdhury, Adv.
                                                             Mr. Satyaki Mukherjee, Adv.
                                                          Mr. Soubhik Chowdhury, Adv.
                                                                       Ms. S. Mallick, Adv.
                                                                ..for the respondent no. 1

Mr. Soumya Roy Chowdhury, Adv.

Mr. Sanjiv Kr. Trivedi, Adv.

Mr. Sanket Sarawagi, Adv.

...for the respondent nos. 7 & 10

The Court:- Affidavit-in-reply to GA/8/2023 in both CS/212/2022 and

CS/214/2022 are filed by the plaintiff. Let the same be kept in record. In terms

of the Order dated 9th March, 2026 filing of affidavits-in-opposition stands

closed. However, Mr. Ray, Learned Senior Counsel has sought for an

accommodation to file affidavits-in-opposition which he failed to file today.

The matters will appear in the list for hearing on 15th May, 2026.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)