Jagannath Marothia And Ors vs Norman William Wilson And Ors
2026 Latest Caselaw 2143 Cal/2

Calcutta High Court

Jagannath Marothia And Ors vs Norman William Wilson And Ors on 20 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-33

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                            CS/576/1990
IA NO: GA/1/1995(Old No:GA/1899/1995), GA/4/1996(Old No:GA/69/1996),
   GA/6/1996(Old No:GA/969/1996), GA/10/2003(Old No:GA/297/2003),
            GA/16/2011(Old No:GA/2431/2011), GA/23/2024
                   JAGANNATH MAROTHIA AND ORS
                                VS
                 NORMAN WILLIAM WILSON AND ORS

                                       With

                                CS/11/1994
                   IA NO: GA/1/2011(Old No:GA/2432/2011)
                       JAGANNATH MAROTHIA AND ORS
                                    VS
                      NORMAN WILLAM WILSON AND ORS


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 20th March, 2026 Appearance:

Mr. Varun Kothari, Adv.

Mr. Nikunj Berlia, Adv.

Ms. Arfa Jabeen, Adv.

...for the plaintiff

Mr. Malay Kr. Ghosh, Sr. Adv. Mr. Swarnendu Ghosh, Sr. Adv. Ms. Suchismita Ghosh, Adv.

Mr. Vivek Basu, Adv.

Mr. Pramod Kr. Bagaria, Adv.

Ms. Himika Saraf, Adv.

...for the defendant no. 3

The Court:- The order passed by the Division Bench in APOT/260/82025

be kept in record. Learned Counsel for the Plaintiff seeks for an adjournment

as the witness is not present.

Accordingly, witness action is adjourned to 12th May, 2026.

On application, both the parties may be provided with urgent photostat

certified copies of Exhibit-C all the pages (both side).

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)