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Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors
2026 Latest Caselaw 2066 Cal/2

Citation : 2026 Latest Caselaw 2066 Cal/2
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 19 March, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-2
                          ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
               Testamentary and Intestate Jurisdiction
                          ORIGINAL SIDE

                            TS/6/2004

             IA NO: GA/9/2005(Old No:GA/3566/2005),
                GA/15/2013(OldNo:GA/3165/2013),
GA/16/2014(Old No:GA/3278/2014), GA/19/2015(OldNo:GA/3332/2015),
GA/20/2015(Old No:GA/3619/2015), GA/22/2016(Old No:GA/144/2016),
GA/28/2016(Old No:GA/1473/2016), GA/31/2018(Old No:GA/1322/2018),
GA/47/2019(Old No:GA/2007/2019), GA/50/2019(Old No:GA/2376/2019),
GA/53/2019(Old No:GA/2450/2019), GA/56/2019(Old No:GA/2747/2019),
 GA/59/2020(Old No:GA/93/2020), GA/61/2020(Old No:GA/267/2020),
 GA/63/2020(Old No:GA/793/2020), GA/64/2020(Old No:GA/794/2020),
    GA/76/2020(Old No:GA/1236/2020), GA/79/2021, GA/84/2025

         IN THE GOODS OF : PRIYAMVADA DEVI BIRLA (DEC)
                              -AND-
                 HARSH VARDHAN LODHA & ORS.
                               -VS-
                   AJAY KUMAR NEWAR & ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 19th March, 2026.

Appearance:

Mr. Anindya Kr. Mitra, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Dhruba Ghosh, Sr. Adv. Mr. Jishnu Chowdhury, Sr. Adv.

Mr. Debanjan Mandal, Adv. Mr. Sanjiv Kr. Trivedi, Adv. Mr. Sarvapriya Mukherjee, Adv. Mr. Soumya Ray Chowdhury, Adv. Mr. Satadeep Bhattacharyya, Adv.

Mr. Artira Basu, Adv.

Mr. Sanket Saraogi, Adv. Mr. Deepan Sarkar, Adv. Mr. Aman Agarwal, Adv.

...for the plaintiffs.

Mr. S. N. Mookherjee, Sr. Adv. Mr. Sabyasachi Chaudhury, Sr. Adv.

Mr. Naman Choudhury, Adv. Mr. Subhrojyoti Mookherjee, Adv.

Mr. Shounak Mitra, Adv. Ms. Vaibhavi Pandey, Adv. Mr. Saptarshi Mandal, Adv.

Mr. Aman Khemka, Adv.

...for defendant no. 1(b) & 1(c). Mr. Surojit Nath Mitra, Sr. Adv.

Mr. Anuj Singh, Adv.

Mr. Malay Kr. Seal, Adv. ...for defendant no. 1(d). Ms. Vineeta Meharia, Sr. Adv. Mr. Soumabho Ghose, Adv. Mr. Saptarshi Mandal, Adv. ...for defendant no. 3(a).

The Court: Cross-examination of the plaintiff's first witness is

resumed and proceeded with but could not be concluded.

Let this matter appear on 10th April, 2026.

(ARINDAM MUKHERJEE, J.)

KB AR (CR)

 
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