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Sanjay Choudhary vs Dewki Nandan Choudhary And Ors
2026 Latest Caselaw 1996 Cal/2

Citation : 2026 Latest Caselaw 1996 Cal/2
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sanjay Choudhary vs Dewki Nandan Choudhary And Ors on 18 March, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
 OD-3 & 4

                                    ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                      ORIDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                IA NO. GA/3/2025
                                  In CS/4/2025
                               SANJAY CHOUDHARY
                                        Vs
                        DEWKI NANDAN CHOUDHARY AND ORS

                                        -AND-

                                IA NO. GA/5/2025
                                  In CS/4/2025
                               SANJAY CHOUDHARY
                                        Vs
                        DEWKI NANDAN CHOUDHARY AND ORS

 BEFORE:
 The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 18th March, 2026

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Sayantan Bose, Adv.

Mr. Shounak Mukhopadhyay, Adv.

Ms. Priyanka Gope, Adv.

...for the plaintiff

Mr. Suddhasatva Banerjee, Adv. Ms. Rajashree Bhowmick, Adv.

Mr. Altamash Alim, Adv.

Mr. Sumit Biswas, Adv.

...for the defendant no.1

The Court: The defendant no. 1 resumes argument while opposing

the application for amendment of the plaint and also in support of his

application for rejection of the plaint and dismissal of the suit.

The arguments, however, could not be completed.

Let this matter appear on 30th March, 2026 for further consideration.

(ARINDAM MUKHERJEE, J.)

S.Mandi

 
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