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Ai Champdany Industries Limited vs United India Insurance Company Limited
2026 Latest Caselaw 1980 Cal/2

Citation : 2026 Latest Caselaw 1980 Cal/2
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Ai Champdany Industries Limited vs United India Insurance Company Limited on 17 March, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-2
                            ORDER SHEET

                           CS-COM/232/2024
                          (OLD No.CS/9/2021)
                   IN THE HIGH COURT AT CALCUTTA
                        COMMERCIAL DIVISION
                            ORIGINAL SIDE


                 AI CHAMPDANY INDUSTRIES LIMITED
                               VS.
             UNITED INDIA INSURANCE COMPANY LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 17th March, 2026.

Mr. Pranit Bag, Ms. Nairanjana Ghosh, Advocates for the plaintiff.

Mr. Jit Ray, Ms. Mini Agarwal, Ms. Rajeshwari Prasad, Advocates for defendant.

Ms. Nilanjana Adhya, Advocate/Commissioner.

The Court : The matter is released from the list of this Bench on my

personal ground.

(ARINDAM MUKHERJEE, J.)

pa

 
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