Skipper Limited vs Indian Bank And Anr
2026 Latest Caselaw 1979 Cal/2

Calcutta High Court

Skipper Limited vs Indian Bank And Anr on 17 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

         OCD-8

                        In The High Court at Calcutta
                            Commercial Division
                               Original Side

                          IA NO. GA-COM/1/2024
                           In CS-COM/750/2024

                             SKIPPER LIMITED
                                    Vs
                           INDIAN BANK AND ANR

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : March 17, 2026.


                                                                   Appearance:
                                                      Mr. Sayantan Bose, Adv.
                                             Mr. Shounak Mukhopadhyay, Adv.
                                                       Ms. Manisha Das, Adv.
                                                             ..for the plaintiff.

                                                              Ms. D. Lahiri, Adv.
                                                  Mr. Mrinmoy Chatterjee, Adv.
                                                      ..for the defendant no. 1.

                                                      Mr. Tanuj Gupta, Adv.(vc)
                                                        Mr. Animesh Paul, Adv.
                                                       .for the defendant no. 2.


         The Court: The interim order last extended on January 28, 2026

shall expire today.

         In view of the above, the interim order stands further extended till

March 24, 2026 or until further order, whichever is earlier.

         Mr. Tanuj Gupta, learned advocate (v.c.) appears for the defendant

no. 2.

         This Court is told that IA GA-COM/3/2024 is marked as 'part

heard' before another Co-ordinate Bench.
                                         2

        Accordingly, parties shall be at liberty to take appropriate steps upon

notice to each other, in view of the order of the Hon'ble Division Bench.




                                                       (ANIRUDDHA ROY, J.)

Arsad




                          IA NO. GA-COM/38/2026
                         [Old No. CS/227/2022]
                             CS-COM/427/2024
                                     A.R., J.