Aninda Saha And Anr vs Amal Saha And Ors
2026 Latest Caselaw 1974 Cal/2

Citation : 2026 Latest Caselaw 1974 Cal/2
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Aninda Saha And Anr vs Amal Saha And Ors on 17 March, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-6
                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL APPELLATE JURISDICTION
                              ORIGINAL SIDE

                                 APD/3/2025
                                    WITH
                                 CS/80/1996
                              IA NO: GA/1/2024

                            ANINDA SAHA AND ANR
                                     VS
                             AMAL SAHA AND ORS


 BEFORE :
 THE HON'BLE JUSTICE RAJASEKHAR MANTHA
                     And
 THE HON'BLE JUSTICE RAI CHATTOPADHYAY
 Date : 17th March, 2026




       1.

Parties are not represented.

2. List the matter on 23rd March, 2026.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY , J.)

bp./kc

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