Amitava Sen Alias Amit Sen vs Indranil Mullick
2026 Latest Caselaw 1955 Cal/2

Calcutta High Court

Amitava Sen Alias Amit Sen vs Indranil Mullick on 17 March, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

 OD- 6, 7 & 8

                                    ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                    ORIDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                               IA NO. GA/2/2023
                                In CS/200/2023
                          AMITAVA SEN ALIAS AMIT SEN
                                       Vs
                              INDRANIL MULLICK

                                       -AND-

                               IA NO. GA/3/2024
                                In CS/200/2023
                          AMITAVA SEN ALIAS AMIT SEN
                                       Vs
                              INDRANIL MULLICK

                                       -AND-

                               IA NO. GA/5/2024
                                In CS/200/2023
                          AMITAVA SEN ALIAS AMIT SEN
                                       Vs
                              INDRANIL MULLICK

 BEFORE:
 The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 17th March, 2026

Appearance:

Mr. Mohit Gupta, Adv.

Mr. Shameek Chakraborty, Adv. Ms. Rukmini Basu Roy, Adv. Ms. Monica Jaiswal, Adv. Mr. Suman Banerjee, Adv.

...for the plaintiff

Mr. Arik Banerjee, Adv.

Mr. Ayan Dutta, Adv.

Ms. Debjani Sengupta, Adv.

Mr. Rajib Mullick, Adv.

... for the defendant

The Court: Let these applications appear in the monthly list of April,

2026 to enable the respective Senior Advocates/Advocates to take necessary

instructions from their clients.

(ARINDAM MUKHERJEE, J.)

S.Mandi