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Uniworth Limited vs State Bank Of India & Ors
2026 Latest Caselaw 1939 Cal/2

Citation : 2026 Latest Caselaw 1939 Cal/2
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Uniworth Limited vs State Bank Of India & Ors on 17 March, 2026

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-25 TO 28


                 In the High Court at Calcutta
                     Commercial Division
                        Original Side
                      IA No. GA/7/2019
                   [Old No. CS/232/2017]
                    In CS-COM/746/2024

                    UNIWORTH LIMITED
                           VS
                STATE BANK OF INDIA & ORS.

                             AND

                      IA No. GA/8/2019
                   [Old No. CS/232/2017]
                    In CS-COM/746/2024

                    UNIWORTH LIMITED
                           VS
                STATE BANK OF INDIA & ORS.


                             AND

                     IA No. GA/10/2019
                  [OLD NO. GA/2288/2019]
                   [Old No. CS/232/2017]
                    In CS-COM/746/2024

                    UNIWORTH LIMITED
                           VS
                STATE BANK OF INDIA & ORS.

                             AND

                  IA No. GA-COM/11/2025
                   [Old No. CS/232/2017]
                    In CS-COM/746/2024

                    UNIWORTH LIMITED
                           VS
                STATE BANK OF INDIA & ORS.


  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : March 17, 2026.
                                           2


                                                                         Appearance:
                                                      Mr. Prashant Kumar Singh, Adv.
                                                            Mr. Deva Nand Misra, Adv.
                                                                     ...for the plaintiff

                                                            Mr. Amritam Mondal, Adv.
                                                                     Mr. Jit Ray, Adv.
                                                             ...for the defendant No. 1

                                                         Mr. Suchayan Banerjee, Adv.
                                                              Ms. Sanjana Sinha, Adv.
                                                             ...for the defendant No. 3

                                                  Mr. Dhirendra Nath Sharma, Sr. Adv.
                                                                 Mr. Vivek Basu, Adv.
                                                               Mr. Anunoy Basu, Adv.
                                                             ...for the defendant No. 8



                              In Re: GA/8/2019

          The Court : Mr. Dhirendra Nath Sharma, learned Senior Advocate

appears for the defendant No. 8.

          None appears for the other defendants.

          This is an application for rejection of plaint which is required to be

heard first.

          On the prayer of Mr. Prashant Kumar Singh, learned Advocate

appears for the plaintiff, the matter shall appear under the heading

"Chamber Application For Final Disposal" on March 31, 2026.




                                                             (ANIRUDDHA ROY, J.)


Sbghosh




                                 CS-COM/746/2024
                                       A.R., J.

 
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