Pratik Barua And Ors vs Sm. Anuva Barua And Ors
2026 Latest Caselaw 1921 Cal/2

Calcutta High Court

Pratik Barua And Ors vs Sm. Anuva Barua And Ors on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-3
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                CS/993/1960
           IA NO: GA/18/2023, GA/21/2024, GA/23/2024, GA/24/2024.

                            PRATIK BARUA AND ORS.
                                      VS
                           SM. ANUVA BARUA AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Rajiv Lall, Joint Commissioner of Partition.

Mr. P.C.Paul Chowdhury, Adv.

...for the plaintiff.

Mr. Apratim Bhattacharya, Adv.

Mr. Krishnendu Bera, Adv.

... for the defendant nos. 4(a) &4(b)

Mr. Saurav Chauduri, Adv.

...for the defendants.

The Court:- Order dated 6th March, 2026 is modified to the following

extent.

The following line shall be inserted as penultimate paragraph as below:-

"The Learned Receiver, Mr. S.P. Ghosh shall be present before this Court

on the returnable date with statement of accounts."

The matter will appear in the list on 8th May, 2026 instead of 22nd April,

2026.

(SUGATO MAJUMDAR, J.) S.Seal