Citation : 2026 Latest Caselaw 1917 Cal/2
Judgement Date : 16 March, 2026
OD-4
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/670/1977
SOMNATH PAL
VS
DEBAYAN KUNDU AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 16th March, 2026.
Appearance:
Mr. Amrita Lal Dhar, Adv. Mr. Priyabrata Ghosh, Adv.
...for the plaintiff
Mrs. Saroj Tulsian, Adv. Mrs. Anamika Das Maity, Adv.
Mr. Sudipta Das, Adv. ...for the defendant.
Mr. Amitava Ghosh, Adv. Mr. Tapas Kr. Dey, Adv. ...for Commissioner/Receiver.
The Court:- The matter will appear in the list on 6 th May, 2026.
(SUGATO MAJUMDAR, J.) S.Seal
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