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Merlin Projects Limited vs Lord Grih Nirman Private Limited
2026 Latest Caselaw 1913 Cal/2

Citation : 2026 Latest Caselaw 1913 Cal/2
Judgement Date : 16 March, 2026

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Calcutta High Court

Merlin Projects Limited vs Lord Grih Nirman Private Limited on 16 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-20
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                  IA NO. GA/1/2023
                                    In CS/98/2023

                          MERLIN PROJECTS LIMITED
                                    Vs
                      LORD GRIH NIRMAN PRIVATE LIMITED



     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Surajit Nath Mitra, Sr. Adv. Mr. Sankarsan Sarkar, Adv. Mr. Uttam Sharma, Adv. Mr. Shayak Mitra, Adv. Mr. Samriddha Sen, Adv.

...for the plaintiff.

Mr. Sakya Sen, Sr. Adv. Mr. Dwaipayan Banerjee, Adv. Mr. Debmalya Ghoshal, Adv. Ms. Sanhita Mukherjee, Adv.

Mr. A. Ghosh, Adv.

...for defendant.

The Court:- Let the matter be adjourned to 25 th March, 2026.

Ad interim order is extended till date.

(SUGATO MAJUMDAR, J.) S.Seal

 
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