Surjidhar Mullick vs Dhira Mullick And Ors
2026 Latest Caselaw 1910 Cal/2

Calcutta High Court

Surjidhar Mullick vs Dhira Mullick And Ors on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-8,10,11
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                IA NO. GA/13/2022
                                  In CS/82/2017

                               SURJIDHAR MULLICK
                                      Vs
                             DHIRA MULLICK AND ORS.

                                IA NO. GA/17/2025
                                  In CS/82/2017

                               SURJIDHAR MULLICK
                                      Vs
                             DHIRA MULLICK AND ORS.

                                 IA NO. GA/18/2025
                                   In CS/82/2017

                               SURJIDHAR MULLICK
                                      Vs
                             DHIRA MULLICK AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Souvik Sen,Adv. ...for the plaintiff.

Mr. Lal Ratan Mondal,Adv. ...for def. nos. 2A & 2B.

Mr. Deb Kumar Chandra, Adv.

..for def. 3(a)

The Court:- Let the matter be adjourned to 30 th March, 2026.

(SUGATO MAJUMDAR, J.) S.Seal