Mr. Pradeepta Narayan Banerjee vs Arcelor Mittal Nippon Steel India ...
2026 Latest Caselaw 1905 Cal/2

Calcutta High Court

Mr. Pradeepta Narayan Banerjee vs Arcelor Mittal Nippon Steel India ... on 16 March, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2                                                    ORDER SHEET


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                             CS/17/2026
                 MR. PRADEEPTA NARAYAN BANERJEE
                                 VS
          ARCELOR MITTAL NIPPON STEEL INDIA PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th March, 2026

Appearance:

Mr. Soumya Dasgupta, Adv.

Mr.Avirup Chatterjee, Adv.

Mr. Rishov Das, Adv.

For plaintiff

The Court: Plaint is presented and admitted subject to scrutiny by the

department upon granting leave under Clause 12 of the Letters Patent, 1865

and Order II Rule 2 of the Code of Civil Procedure, 1908.

(ARINDAM MUKHERJEE, J.)

Sb/