Rajgaon Stone Co. (Pvt.) Ltd. & Anr vs Shri Milind Deouskar
2026 Latest Caselaw 1894 Cal/2

Calcutta High Court

Rajgaon Stone Co. (Pvt.) Ltd. & Anr vs Shri Milind Deouskar on 16 March, 2026

Author: Amrita Sinha

Bench: Amrita Sinha

OD-9
                             ORDER SHEET

                            CC No.88 of 2025
                           IA NO: GA/1/2025
                              Arising out of
                          WPO No.338 of 2025
                  IN THE HIGH COURT AT CALCUTTA
                  Special Civil Jurisdiction [Contempt]
                             ORIGINAL SIDE


                       RAJGAON STONE CO. (PVT.) LTD. & ANR.
                                 -VS-
                       SHRI MILIND DEOUSKAR, GENERAL MANAGER,
                       EASTERN RAILWAY & ORS.


BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date: 16th March, 2026.
                                                                     Appearance :
                                             Mr. Pramit Kumar Ray, Sr. Adv.[VC]
                                                        Mr. Avirup Mondal, Adv.
                                               Ms. Atmaja Bandyopadhyay, Adv.
                                                         Ms. Banazir Kazi, Adv.
                                                            ...for the Petitioners.


1.

On the prayer made by the learned senior Counsel representing the

petitioners seeking adjournment, hearing of the contempt application

stands adjourned till 21st April, 2026.

2. Report filed by the Superintendent, Current Records Department dated

24th February, 2026 be retained with the records.

3. Leave is granted to the present Advocate-on-record of the petitioners to

file fresh Vakalatnama in the department.

(AMRITA SINHA, J.)

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