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Murali Dhar Jindal Deced vs Unknown
2026 Latest Caselaw 1889 Cal/2

Citation : 2026 Latest Caselaw 1889 Cal/2
Judgement Date : 16 March, 2026

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Calcutta High Court

Murali Dhar Jindal Deced vs Unknown on 16 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-14-16
                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary and Intestate Jurisdiction
                                  ORIGINAL SIDE

                                  IA NO. GA/5/2025
                                   In PLA/214/2020

                 IN THE GOODS OF: MURALI DHAR JINDAL DECED

                                  IA NO. GA/6/2025
                                   In PLA/214/2020

                 IN THE GOODS OF: MURALI DHAR JINDAL DECED

                                   IA NO. GA/7/2025
                                   In PLA/214/2020

                 IN THE GOODS OF: MURALI DHAR JINDAL DECED


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Aniruddha Mitra, Sr. Adv.

Mr. S. Banerjee, Adv.

...for the applicant in GA/6/2025

Mr. Soumalya Ganguli, Adv. ...for the petitioner in GA/7/2025.

The Court:- The matter will appear in the list on 27 th April, 2026.

Interim order is extended till date.

(SUGATO MAJUMDAR, J.) S.Seal

 
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